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[Cites 0, Cited by 0] [Section 655] [Entire Act]

State of Jharkhand - Subsection

Section 655(3) in Bihar Education Code, 1961

(3)In all the cases falling under categories (a), (b), (c) and (d) the Departments concerned should obtain a quarterly report with regard to. the disbursement of scholarships, stipends and book-grants, etc., to verify if the amounts drawn from the Treasury have actually been disbursed to the payees,(G. O. no. 8247-E., dated the 27th April, 1959.)