Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Andhra Pradesh - Subsection Section 26(2) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 (2)All sums due to the market committee by way of market fees or other fees may be recovered in the same manner as arrears of land revenue.
