Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 593(1)] [Section 593] [Entire Act] State of Odisha - Subsection Section 593(1)(a) in Orissa Municipal Rules, 1953 (a)remove or order the removal of any person who by his presence interfere with or impedes the operations for extinguishing the fire, or for saving life or property;