Himachal Pradesh High Court
Deen Sahayk Trust & Others vs . Subhash on 28 August, 2023
Deen Sahayk Trust & others Vs. Subhash Chand & others.
RSA No. 193 of 2023 .
28.08.2023 Present: Mr.Sumit Sood, Advocate, for the appellants.
Let notice be issued to the respondents' returnable within four weeks, on of taking steps within a period of one week.
rt ( Rakesh Kainthla ) Judge August 28,2023 (ravinder) ::: Downloaded on - 28/08/2023 20:38:34 :::CIS