Section 2(h) in Andhra Pradesh Agricultural University Act, 1963
(h)"Officer" means any officer of the University specified in section 9;(ha)[ "polytechnic" means a polytechnic offering courses under Agricultural Sciences, Seed Technology, Agricultural Engineering & Technology and Home Science or any other course as may be prescribed by the authorities, as defined in the Act;] [Inserted by Act No. 11 of 2017, dated 29.4.2017.]
