Madras High Court
D.Ayyapan vs The District Collector on 17 November, 2015
Author: R.Mahadevan
Bench: R.Mahadevan
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 17.11.2015
CORAM
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
W.P.No.36506 of 2015
and M.P.Nos.1 & 2 of 2015
1 D.Ayyapan [ Petitioners ]
2 K.Elumalai
3 C.Kannan
Vs
1 The District Collector
Tiruvannamalai District Tiruvannamalai
2 The Assistant Director of Panchayats
Tiruvannamalai District
Collectorate Tiruvannamalai
3 The Block Development Officer
Polur Panchayat Union Polur
Tiruvannamalai District
4 The Village President
Kelur Panchayat Polur Taluk
Tiruvannamalai District
5 The Chairman
Panchayat Union Council Polur Taluk
Tiruvannamalai District
[Respondents]
Petition filed under Article 226 of the Constitution of India to issue a Writ of certiorarified mandamus calling for the proceedings of the 5th respondent bearing No Na.Ka.Va.A3/204/2015 dated 15.09.2015 and quash the subject No.82 Na.Ka.Va A2/1460/2015 and subject No. 83 Na.Ka.Va. A2/1460/2015 alone and consequently forbear the respondents and their subordinates or any other officials or persons tracing power or claiming right through them from altering or modifying the physical feature/ nature of the subject land 1.32.50 Hectare (around 3.50 Acres) Comprised in Survey Number in 118/2C and 118/5 in Theppanandal Village belonging to Kelur Panchayat in Polur Taluk and Tiruvannamalai District from its present position as weekly Cattle Shandy by putting up of any construction for any other purpose.
For Petitioners : Mr.P.Rajkumar Pandian
For Respondents : Mr.R.Ravichandran, AGP
O R D E R
The learned counsel for the petitioner seeks permission of this Court to withdraw the writ petition. He has also made an endorsement to that effect.
2.In view of the submission and endorsement made by the learned counsel for the petitioner, the writ petition is dismissed as withdrawn. No costs. Connected miscellaneous petitions are also dismissed.
17.11.2015 rg To 1 The District Collector Tiruvannamalai District Tiruvannamalai 2 The Assistant Director of Panchayats Tiruvannamalai District Collectorate Tiruvannamalai 3 The Block Development Officer Polur Panchayat Union Polur Tiruvannamalai District 4 The Village President Kelur Panchayat Polur Taluk Tiruvannamalai District 5 The Chairman Panchayat Union Council Polur Taluk Tiruvannamalai District R.MAHADEVAN,J.
rg W.P.No.36506 of 2015 17.11.2015