Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(vii) in The Orissa Consumer Protection Rules, 1987

(vii)The Collector shall inform the District Council the action taken on recommendations and suggestions given to fulfil the object and purpose of the Act and for the advancement and welfare of the consumers of the District.]