Section 2(1)(i) in The U.P. Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(i)"State Act" means the Uttar Pradesh Electricity Reforms Act, 1999 as amended from time to time;

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