Bombay High Court
Siddhesh Shivaji Shelar vs The State Of Maharashtra on 13 September, 2022
Author: Bharati Dangre
Bench: Bharati Dangre
1/1 55 BA 2241.22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
BAIL APPLICATION NO.2241 OF 2022
Siddesh Shivaji Shelar .. Applicant
Versus
The State of Maharashtra .. Respondent
...
Adv. Meghna Khatri h/f Adv. Samer Hatle for the Applicant.
Mr. S.H. Yadav, A.P.P. for the State/Respondent.
...
CORAM: BHARATI DANGRE, J.
DATED : 13th SEPTEMBER, 2022 P.C:-
At the request of the proxy counsel appearing for the Advocate on record, re-notify to 12/10/2022.
( SMT. BHARATI DANGRE, J.) Ashish Mhaske ::: Uploaded on - 15/09/2022 ::: Downloaded on - 15/09/2022 23:17:09 :::