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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(c) in Rubber Rules, 1955

(c)[ Any person required to furnish any information or to produce a document under clause (a) or (b) shall furnish such information or produce such document, or show cause why it could not be furnished or produced within the time specified in the notice.] [Instrted by S.R.O. 549, dated 14th February, 1957]