Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(6)] [Section 97] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 97(6)(c) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(c)makes payment of such tax deficiency within three working days of the conclusion of the said proceedings,