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State of Madhya Pradesh - Section

Section 5 in The M.P. Upcharika, Prasavika, Sahai Upcharika Prasavika Tatha Swasthya Paridarshak Registrikaran Adhiniyam, 1972

5. President and Vice-President of the Council.

(1)The Director of Health Services, Madhya Pradesh, shall be ex-officio President of the Council.
(2)The Vice-President of the Council shall be elected by the members of that Council from amongst themselves.