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[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(5)(e) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(e)actual test report of electromagnetic compatibility or electromagnetic interference measurements with rolling stock and a confirmation that the results are within specified limits and standards;