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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(a) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012

(a)"academic year" means the year beginning on such date as the authority may, by notification, specify with respect to any specified area or with respect to any educational institution or class of educational institutions;