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State of Rajasthan - Section
Section 155 in Rajasthan Civil Services (Pension) Rules, 1996
155. [ ***] [Deleted by Notification No. G.S.R. 34, dated 7.11.2014 (w.e.f. 18.9.1996).]
| 155. Promotion/Transfer.- On regular promotion/transfer to another post, pay of the re-employed pensioner shall be fixed under the provisions of the Rajasthan Service Rules with reference to the pay in the previous re-employment post (before adjustment). Adjustment from the pay so fixed, on account of pension shall be continued to be made to the same extent as was being made earlier. This will, however, remain subject to the condition that pay plus pension shall not exceed[Rs. 80,000/-] [Substituted 'Rs.26,000' by Notification No. G.S.R. 111A, dated 12.9.2008 (w.e.f. 18.9.1996).]per month at any time. |