Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 340] [Entire Act] State of West Bengal - Subsection Section 340(a) in West Bengal Municipal Act, 1993 (a)bathe in, or in any manner defile, water in any place set apart by the Municipality or by the owner thereof for drinking only; or