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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(1) in Jharkhand Minor Mineral (Auction) Rules, 2017

(1)An amount of 0.25% of the value of estimated resources shall be payable by the preferred bidder as performance security prior o the issuance of the Composite Licence.