Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of West Bengal - Subsection

Section 31(6)(b) in New Town, Kolkata Development Authority Act, 2007

(b)to examine and scrutinise the report on the accounts of the Development Authority by the Auditor appointed under this Chapter;