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Union of India - Section

Section 82 in The Explosives Rules, 2008

82. Store house for fireworks or safety fuse

.-(1) Store house shall be used only for possession of fireworks not exceeding five thousand kilograms or safety fuse not exceeding fifty thousand meters and not for sale.
(2)A person holding licence for possession and sale of fireworks or safety fuse from a shop shall be eligible for a licence for one store house per shop.
(3)The store house shall be constructed as per specification 3 of Schedule VII.