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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(10)(d) in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

(d)to any building or buildings in the same city, town or village, owned by any company, association or firm, whether incorporated or not, and bona fide intended solely for the occupation of its officer, servants or agents.