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[Cites 0, Cited by 0] [Section 6(13)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(13)(d) in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Institutions of Higher Education) Rules, 1987

(d)Games and sports:- Articles and material required for efficient practicing of indoor and out-door games and sports shall be provided . There shall be separate room for games and sports.