Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Punjab - Subsection Section 5(iii) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949 (iii)a brief statement as to the action, if any, taken in pursuance of sections 17 and 18 of the Act ; and
