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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(1)(b) in Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965

(b)The rates or rent or lease amount, as the case may be, levied on each class of land immediately before the fasli year, in which the appointed day falls.