Section 21(6) in Universal Ai University, Karjat Act, 2022
(6)the Vice-Chancellor ;(c)five persons, nominated by the sponsoring body out of whom two shall be eminent educationists ;(d)one expert of management or information technology from outside the university, nominated by the President ;(e)two persons, nominated by the State Government ;(f)two representatives of the industries to be nominated by the President ; and(g)the Registrar of the university shall be the permanent invitee to the Governing Body but shall not have right to vote.
