Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Tamilnadu - Subsection Section 147(7) in Tamil Nadu Educational Inspection Code (7)When the petition is a representation against a decision which is declared to be final by law or statutory rule.
