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[Cites 0, Cited by 1] [Section 22(2)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(2)(d) in Andhra Pradesh Agricultural University Act, 1963

(d)[ make regulations.] [As amended by the Andhra Pradesh Agricultural University (Second Amendment) Act, 1976 (Act No. 50 of 1976).]
(i)regarding the admission of students to the university;
(ii)regarding the examinations and the conditions on which students shall be admitted thereto;
(iii)relating to courses of study for degrees, diplomas and certificates.