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State of Andhra Pradesh - Section

Section 65 in Andhra Pradesh Chit Funds Act, 1971

65. Act not apply to certain Chits.

- the provisions of this Act shall not apply in respect of -
(1)any chit started and conducted before the commencement of this Act, or
(2)any chit the chit amount of which or where two or more chits are started or conducted simultaneously by the same foreman, the aggregate chit amount of which does not exceed one hundred rupees.