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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(4) in Telangana Khadi and Village Industries Board Act, 1958

(4)[A copy of the agenda for every meeting as well as the proceedings of the meeting] of the Board shall be forwarded to the Government in the Industries Department.] [Substituted by Act No.30 of 1981.]