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[Cites 0, Cited by 0] [Section 534] [Entire Act]

State of Telangana - Subsection

Section 534(c) in Greater Hyderabad Municipal Corporation Act, 1955

(c)put up to public auction, or, with the approval of the Standing Committee, dispose of, by private sale the privilege of occupying or using any stall, shop, standing, shed or pen, in a municipal market or slaughter-house for such term and on such condition as he shall think fit to impose.