Section 10(16)(a) in The Coal Mines Regulations, 2017

[Cites 0, Cited by 0] [Section 10(16)] [Section 10] [Entire Act]

(a)The Chairman, in addition to any other power and duties conferred upon him under these regulations, shall-

(i)present all important papers and matters to the Board as early as possible;

(ii)issue orders for carrying out the decisions of the Board;

(iii)have power to refer, in his discretion, any matter to the Central Government for their orders; and

(iv)have powers generally to take such action or pass such orders necessary to implement the decisions of the Board.

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