Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(1) in The Khadi Mark Regulations, 2013 (1)Every person or certified khadi institution, having Khadi Mark registration, shall attach Khadi Mark tag or label or both as may be decided by the Committee from time to time on every piece of khadi and khadi product.
