Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6] [Entire Act]

Union of India - Section

Section 64 in Patent Rules, 2003

64. Time within which complete specification is to be amended under section 27.

- [ Omitted by S.O. 1418(E), dated 28-12-2004 (w.e.f.1-1-2005).]