Allahabad High Court
Srimohan Mishra vs State Of U.P Thru Secretary Home Lknw. ... on 7 April, 2022
Author: Rajeev Misra
Bench: Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 66 Case :- CRIMINAL MISC ANTICIPATORY BAIL APPLICATION U/S 438 CR.P.C. No. - 2010 of 2022 Applicant :- Srimohan Mishra Opposite Party :- State Of U.P Thru Secretary Home Lknw. And Another Counsel for Applicant :- Pawnesh Tiwari Counsel for Opposite Party :- G.A. Hon'ble Rajeev Misra,J.
1. Interim protection to applicant-Srimohan Mishra is granted.
2. For orders, see my order of date passed in Criminal Misc. Anticipatory Bail Application No.2132 of 2022 (Rajbahadur Singh Vs. State of U.P.) Order Date :- 7.4.2022 YK