Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(6)] [Section 104] [Entire Act] State of Gujarat - Subsection Section 104(6)(g) in Gujarat Panchayats Act, 1961 (g)conversion into a stall, shop, warehouse, or godown of any building not originally constructed for use as such or vice versa;