Section 22(2) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010
(2)The State Co-ordination Committee shall consist of the following members, namely: (i)Additional Chief Secretary (In-charge of the Chairman department)/Development Commissioner(ii)Principal Secretary/ Secretary, Social Justice & Member Empowerment(iii)Principal Secretary/Secretary, Finance Department Member(iv)Principal Secretary/Secretary, Home Department. Member(v)Principal Secretary/Secretary, Medical & Health Member Department(vi)Principal Secretary/Secretary, Medical Education Member Department(vii)Principal Secretary/Secretary, Law Department Member(viii)Director General of Police Member(ix)Director, Public Relation Department Member(x)Commissioner/ Director, Social Justice & Member Empowerment Department Secretary
