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State of Tamilnadu - Section

Section 55 in Tamil Nadu Entertainments Tax Rules, 1939

55. [ [Substituted by G.O. Ms. No. 958, Revenue, dated the 26th April 1948.]

Where a payment is made by cheque under these rules, the cheque shall be a [crossed cheque and] such as may be received by a Government Treasury under the Tamil Nadu Treasury Code.]