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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The Foreign Exchange Management (Borrowing Or Lending In Foreign Exchange) Regulations, 2000

(d)"FCNR (B) account", "NRE account" means the accounts referred to in the Foreign Exchange Management (Deposit) Regulations, 2000;