Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 167] [Entire Act] State of Punjab - Subsection Section 167(a) in Punjab Jail Manual, 1996 (a)examine periodically the wells or other sources of water-supply and bring to notice any defect in quantity or quality, to examine daily all vessels in which drink-ing water is stored or conveyed, and see that they are kept clean, and