Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Union of India - Section Section 78 in Finance Act, 2013 78. Amendment of section 135. - In section 135 of the Customs Act, in sub-section (i), in clause (i), in sub-clauses (B) and (D), for the words "thirty lakh", the words "fifty lakh" shall respectively be substituted.
