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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(4) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(4)The Chief Executive Officer shall cause the budget as modified or revised by the Pradhikaran, to be placed on the website of the Pradhikaran after the report has been laid before the State Legislature under sub-section (3).