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[Cites 0, Cited by 0] [Section 57A(2)] [Section 57A] [Entire Act]

State of Maharashtra - Subsection

Section 57A(2)(e) in The Maharashtra Cooperative Societies Rules, 1961

(e)copies of this notice shall be displayed on the Notice Board of the Registrar, the Presiding Officer and the society. Such display of the notice on the notice board of the Registrar and the Presiding Officer shall be the conclusive proof that such notice has been served on all concerned.