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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(16) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(16)"Dean of Research and Development" means the head of research and development of every centre of advanced study, so appointed, who shall perform his functions including instruction, teaching, training or research as may be prescribed;