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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(c) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(c)the scheme shall-
(i)specify nature and frequency of the examination; and
(ii)provide for an examination to be carried out, before the first use of the said equipment on the installation and also after any modification or repairs.