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State of Madhya Pradesh - Section

Section 36 in The M.P. Griha Nirman Mandal Adhiniyam, 1972

36. Supplementary programme and budget.

- The Board, may at any time, during the year in respect of which a programme has been prepared and forwarded to the State Government under Section 35 forward a supplementary programme and budget to the State Government :Provided that where the Board is indebted to the State Government, such supplementary programme and budget shall have to be sanctioned by the State Government.