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State of Tamilnadu - Section

Section 51 in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

51. The licensee shall cause.

(1)All windows and other means of ventilation in the building to be maintained in good order.
(2)Every part of such building or place to be maintained in proper sanitary condition.
(3)The walls of the buildings to be hot lime washed at least once in every six months or to be painted once in every two years or more often, if so prescribed.