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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(a) in The Bombay Drugs (Control) Act, 1959.

(a)"Collector" includes any person appointed by the State Government to exercise all or any of the powers or to perform or discharge all or any of the duties or functions, of a Collector under this Act;