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[Cites 0, Cited by 2] [Entire Act]

State of Punjab - Section

Section 93 in The Punjab State Election Commission Act, 1994

93. Transmission of order to the prescribed authority etc. and its publication.

- As soon as may be, after the receipt of any order made by the Election Tribunal under section 87 or section 88, the Election Commission shall forward copies of the order to the prescribed authority and shall cause the order to be published in the Official Gazette.