Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1)(B) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991

(B)After the expiry of 7 years or completion of 65 years of age had the employee survived :-