Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act] State of Uttar Pradesh - Subsection Section 42(2)(e) in The Hastinapur Town Development Board Act, 1954 (e)the time and place of meetings of the Board and the procedure to be followed in regard to transaction of business at such meetings ;