Section 41(2)(l) in The Institute of Chartered Financial Analysts of India University Act, 2005

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State of Meghalaya - Subsection

Section 41(2)(l) in The Institute of Chartered Financial Analysts of India University Act, 2005

(l)Provided that no expenditure shall be incurred by the University in excess of the limits for total recurring expenditure and total non-recurring expenditure for the year as may be fixed by the Board of Management without the previous approval of the Board of Management.

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State of Meghalaya - Subsection

Section 41(2)(l) in The Institute of Chartered Financial Analysts of India University Act, 2005